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State of Punjab - Section

Section 186 in Punjab Jail Manual, 1996

186. Application of rules to Deputy Superintendent, Medical Personnel and others.

- Unless there is something inconsistent with anything contained in any rule relating to any officer or class of officers, or repugnant to the subject or context, the rules relating to subordinate officers generally hereinafter following, shall be deemed to apply also to the Deputy Superintendent and the Medical Personnel.