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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3A(1) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(1)The State Government may, by notification, impose restriction or prohibition on the use of non-biodegradable material within the State of Himachal Pradesh, which is contrary to the norms as the State Government may, by notification, specify.