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Union of India - Section

Section 11 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

11. Passages to be kept clear.-(l) Cargo shall not be so stored or transport equipment or lifting appliances so placed on any areas of a dock where dock workers are employed so as to obstruct access to ships, cranes, life saving appliances, fire fighting equipment and welfare facilities provided under these regulations.

(2)Where any place is left along the edge of any wharf or quay, it shall be at least 90 cms, wide and shall be kept clear of all obstructions other than fixed structures, plant and appliances in use.
(3)Where working areas of a dock are enclosed and the traffic warrants, a separate gate or passage shall be provided for pedestrians.