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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1)(c) in Punjab Municipal Act, 1911

(c)[ all public sewers and drains, and all sewers, drains, culverts and watercourses in or under any public streets, or constructed by or for the committee alongside any public street, and all works, materials and things appertaining thereto :] [Substituted by Punjab Act No. 3 of 1933.]