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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Digital Signature (End entity) Rules, 2015

(1)The verification of the xml digital signature shall be accomplished by signature validation, reference validation and certificate validation and an xml digital signature shall be treated valid only if signature validation, reference validation and certificate validation as specified below are complied with.