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State of Madhya Pradesh - Section

Section 4 in The M.P. Riverine Fisheries Rules, 1972

4. Erection and use of fixed engines.

- No fixed engines (including nets) as defined in .Section 2 (iii) of the Act shall be erected or used in specified waters except with the permission of the [Assistant Director Fisheries] [Substituted by Notification No. 1146-3385-XIV-Vety-75, dated 14-4-1977.] of the area.
(2)No weir, temporary or permanent dams and bundhs intended for the purpose of facilitating the taking of fish shall be constructed in the specified waters.