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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(3) in The SreeNarayanaGuru Open University Act, 2021

(3)Any person who becomes a member of the Senate by virtue of his office shall cease to be a member of the same on termination of such office:Provided that, the authority concerned may nominate a person in lieu of a member so relieved from the Senate.