Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] State of Nagaland - Subsection Section 127(b) in Nagaland Excise Rules (b)in the case of country spirit to persons licensed to sell such spirit and permitted by the Deputy Commissioner to obtain supply from the distillery or warehouse;
