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[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(6)(d) in The Medical Council Of India Regulations, 2000

(d)to set forth in his reports in order all necessary particulars as to the questions proposed in the written, oral and practical parts of each examination attended by him, the cases and the appliances provided for clinical and practical examinations, the arrangements made for invigilation, the method and scales of marking the standard of knowledge shown by successful candidates and generally all such details as may be required for evaluating the scope and nature and standards of the examination;