Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Zila Sahkari Sam. Kar. Ass. Raj vs State Of Chhattisgarh And Others 10 ... on 27 March, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                               WPS No. 6155 of 2010

             Ku.Ekta Gupta & Anr. Versus State of Chhattisgarh & Ors.

                             WPS No. 5346 of 2008




27.03.2018

Shri A.K.Patil, Advocate for the petitioners.

Shri Syed Majid Ali, Dy.G.A. for State. List these cases in the week commencing 16/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit