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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2) in The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002

(2)Franchise institutions sponsored by or affiliated with any non-Government organizations based within or outside the State shall also be treated as unauthorized institutions for the purposes of this Act.