Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(6) in Alagappa University Act, 1985 (6)to institute lecturerships, readerships, professorships and any other [teaching or research posts] [Substituted for words 'teaching posts' by Alagappa University (Amendment) Act, 1987 (Tamil Nadu Act 21 of 1987).] required by the University;
