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[Cites 0, Cited by 0] [Section 574] [Entire Act]

State of Telangana - Subsection

Section 574(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)Every registrar shall reside within the ward of which he is registrar and shall cause his name, together with the words 'Registrar of Births and Deaths for the Ward of..' to be affixed in some conspicuous place at or near the outer door of his place of abode.