Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Port Rules for the Port of Bombay 7. Anchors shall not be allowed to remain cock billed and square spares shall not be allowed to hang alongside or astern of vessels.Vessel taking in particular Cargoes
