(1)The following enactments are hereby repealed—(a)the Metal Tokens Act, 1889 (1 of 1889);(b)the Coinage Act, 1906 (3 of 1906);(c)the Bronze Coin (Legal Tender) Act, 1918 (22 of 1918);(d)the Currency Ordinance, 1940 (Ord. IV of 1940);(e)the Small Coins (Offences) Act, 1971 (52 of 1971).
