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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 12(8) in Telecom Commercial Communications Customer Preference Regulations, 2018

(8)to ensure compliance by the registered sender(s) who have notified the access provider about the use of auto dialer(s), and to take action against the sender(s) found to be failing to maintain silent calls or abandoned calls within the prescribed limits;