Calcutta High Court
British Airways Plc. & Anr vs Regional Labour ... on 11 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 958 of 2004
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BRITISH AIRWAYS PLC. & ANR.
Versus
REGIONAL LABOUR COMMISSIONER(CENTRAL)
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 11th March, 2010.
Ms. Rekha Ghosh, Advocate ..for the petitioner The Court: On the prayer of the learned advocate for the petitioner, let this matter appear under the heading "Last Chance" on 19.3.2010. Learned advocate for the petitioner shall communicate this order to the other side. No further adjournment is likely to be granted.
[ GIRISH CHANDRA GUPTA, J.] sm AR[CR]