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Calcutta High Court

British Airways Plc. & Anr vs Regional Labour ... on 11 March, 2010

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                            WP No. 958 of 2004

                   IN THE HIGH COURT AT CALCUTTA

                      Constitutional Writ Jurisdiction

                               ORIGINAL SIDE


                                            BRITISH AIRWAYS PLC. & ANR.

                                                                      Versus

                          REGIONAL LABOUR COMMISSIONER(CENTRAL)


   BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

Date : 11th March, 2010.

Ms. Rekha Ghosh, Advocate ..for the petitioner The Court: On the prayer of the learned advocate for the petitioner, let this matter appear under the heading "Last Chance" on 19.3.2010. Learned advocate for the petitioner shall communicate this order to the other side. No further adjournment is likely to be granted.

[ GIRISH CHANDRA GUPTA, J.] sm AR[CR]