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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(3)The team shall consist of a minimum of the five members from the representatives of the State Government, local authority, the Committee, medical and other experts, voluntary organisations and reputed social workers.