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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(iii) in The Jammu and Kashmir General Sales Tax Act, 1962

(iii)occasioned by the lawful employment under this Act or the rules made thereunder of any process for the recovery of any demand, or