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Papers Laid On The Table Of The House By Ministers/Members. on 4 July, 1998

> Title : Papers laid on the Table of the House by Ministers/members.

Annual Report, Audited Accounts and review of the working of Andaman and Nicobar Islands Integrated Development Corporation Limited, Port Blair for the year 1996-97 [English] THE MINISTER OF INDUSTRY (SHRI SIKANDER BAKHT) : I beg to lay on the Table — (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619A of the Companies Act, 1956 :—

(i)   Statement  regarding   Review  by  the Government   of   the   working  of   the Andaman and Nicobar Islands Integrated Development Corporation Limited, Port Blair, for the year 1996-97,

(ii)  Annual  Report of the  Andaman  and Nicobar  Islands   Integrated Development Corporation Limited, Port Blair, for the year 1996-97 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.

[Placed in Library See No. LT 799/98] Annual Report, Audited Accounts and review ofthe Working of National Centre for Trade Information and India Trade Promotion Organisation etc. for the year 1996-97 THE MINISTER OF RAMAKRISHNA HEGDE) : Table — (1)    A copy each of the following papers (Hindi and English versions) under sub-section (1) of  section   619A   of  the   Companies   Act, 1956  :—

(a)  (i)   Review by the  Government of the working of the National Centre for Trade information, New Delhi, for the year 1996-97.

(ii) Annual Report of the National Centre for Trade Information, New Delhi, for the year 1996-97 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

[Placed in Library See No. LT 800/98]

(b)  (i)   Review by the Government of the working of the India Trade Promotion Organisation, New Delhi, for the year 1996-97.

(ii)   Annual Report of the  India Trade Promotion   Organisation,    New Delhi,   for    the    year    1996-97 : alongwith Audited  Accounts  and comments of the Comptroller and Auditor General thereon.

(2)    Two Statements (Hindi and English versions) showing reasons for delay  in  laying the papers mentioned at (1) above.

[Placed in Library See No. LT 801/98] (3)  (i)   A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Foreign Trade, New Delhi, for the year 1996-97 alongwith Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Foreign Trade, New Delhi, for the year 1996-97.

(4)       Statement   (Hindi  and   English   versions) showing   reasons  for  delay   in  laying   the papers mentioned at (3) above.

[Placed in Library  See No.  LT 802/98] (5)          (i)   A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Packaging, tviumbai, for the year 1996-97 aiongwith  Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Packaging, Mumbai, for the year 1996-97.

(6)       Statement   (Hindi   and  English   versions)showing   reasons   for   delay  in   laying  thepapers mentioned at (5) above.

[Placed in   Library   See No.  LT  803/98] (7)A copy of the Memorandum of Understanding (Hindi  and   English  versions) between  the India Trade Promotion Organisation and the Ministry of Commerce, for the year 1997-98.

(8)Statement  (Hindi   and   English  versions) showing   reasons   for  delay   in   laying the papers mentioned at (7) above.

[Placed in Library  See No. LT 804/98] (9)         (i)   A copy of the Annual Report (Hindi and English versions) of the Agricultural and Processed Food Products Export Development Authority, New Delhi, for the year 1996-97 alongwith Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Agricultural and Processed Food Products Export Development Authority. New Delhi, for the year. 1996-97.

10) Statement (Hindi and English versions) showing reasons for delay in laying the oapers mentioned at (9) above.

[Placed in  Library   See Ho.  LT  805/98] (1 1) (i) A copy of the Annual Report (Hindi and j English versions) of the Shellac Export! Promotion Council, Calcutta, for the! year  1996-97.

(ii)   A  copy   of   the   Review  (Hindi  andlEnglish  versions) by the Government of  the working  of  the Shellac  Export] Promotion  Council,   Calcutta,  for the-year   1996-97.

(iii)   A copy of the Annual Accounts (Hin and   English  versions) of the Shellai Export Promotion Council, Calcutta, fot the year  1996-97, together with Audi Report thereon.

(12) Statement(Hindi and English versions)! showing reasons for delay in laying the! papers mentioned at  (11) above.

[Placed in Library See No. LT Annual Report, Audited Accounts and review ofj working of Jute Manufactures Development Council, Calcutta for the year 1996-97 THE MINISTER OF TEXTILES (SHRl KASHIRAI RANA) : I beg to lay on the Table :— (1)      (i)   A copy of the Annual Report (Hindi and English versions) of the Ji Manufactures Development Ccurn Calcutta, for the year 1996-97 alongwi Audited Accounts,

(ii) A copy of the Review (Hindi English versions) by the Governm of the working of the Jute Manufacture Development Council, Calcutta, fort! year  1996-97.

(2)    Statement   (Hindi   and  English   versiorn showing  reasons   for   delay  in   laying till papers mentioned at (1) above.

[Placed in   Library   See No.  LT 807/9 (3)      (i)   A copy of the Annual Report (Hindi I English versions) of the National Centd for Jute Diversification. Calcutta, forth* year1996-97 aiongwith'- Auditei Accounts.

(ii)   A  copy   of   the   Review  (Hindi an! English  versions)   by the Governmenf of the working  of the  National Centra for Jute Diversification. Calcutta, fortlyear  1996-97.

(4)    Statement  (Hindi   and   English   ver: " showing   reasons for  delay  in lay;- papers mentioned at (3) above.

[Placed in   Library   See No.  LT s:. ;

(5)            (i)  A copy of the Annual Report (Hindi and Englishversions) of the Export Promotion Council for Handicrafts, New Delhi, for the year 1996-97 alongwith Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Export Promotion Council for Handicrafts, New Delhi, for the year 1996-97.

(6)        Statement  (Hindi   and   English   versions) showing   reasons for'delay   in   laying   the papers mentioned at (5) above.

[Placed in Library  See No. LT 809/98] (7)           (i)   A copy of the Annual Report (Hindi and English versions) of the Carpet Export Promotion Council, Noida, for the year 1996-97  alongwith Audited  Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Carpet Export Promotion Council, Noida, for the year 1996-97.

(8)        Statement  (Hindi   and   English  versions) showing   reasons for  delay  in  laying  the papers mentioned  at  (7) above.

[Placed in   Library   See No.  LT  810/98] (9)        A copy each of the following  papers (Hindi and English versions) under sub-section (1) of  section   619A   of  the   Companies   Act, 1956 :—

(a)       (i)   Review by the  Government of the working of the Central Cottage Industries Corporation of India Limited, New Delhi, for the year 1996-97.

(ii) Annual Report of the Central Cottage Industries Corporation of India Limited, New Delhi, for the year 1996-97 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

[Placed in Library See No. LT 811/98]

(b)      (i)   Review by the  Government of the working of the North Eastern Handicraftsand Handiooms Development Corporation Limited, Shillong.   for the  year 1996-97.

(ii) Annual Report of the North Eastern Handicrafts and Handloorns Development Corporation Limited, Shiliong,  for  the   year   1996-97 .  _   alongwith   Audited  Accounts   and comments of the Comptroller and Auditor General thereon.

[Placed in Library See No. LT 812/98]

(c) (i) Review by the Government of the working of the Handicrafts and Handiooms Exports Corporation of India Limited, New Delhi, for the year 1996-97.

(ii)   Annual  Report  of the  Handicrafts and            Handiooms     Exports Corporation of India Limited, New Delhi, for theyear 1996-97alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

(10) Three Statements (Hindi and Englishversions) showing reasons for delay in laying the papers mentioned at (9) above.

[Placed in Library See No. LT 813/98] Explanatory Statement(s) regarding revised rates of exchanges for conversion of certain foreign currencies into Indian or vice-versa for Imports THE MINISTER OF FINANCE (SHRI YASHWANT SINHA)  : I   beg to  lay on  the Table  :— (1) A copy each of the following Notifications (Hindi and English versions) under section 159 of the Customs Act,  1962 :—

(i) S.O. 530(E) published in Gazette of India dated the 28th July, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(ii) S.O. 531(E) published in Gazette of India dated the 28th July, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice- versa for  purposes of  assessment  of Exports.

(iii)   S.O.   600(E)  published  in   Gazette  of India   dated  the   26th   August.  1997 together      with     an      explanatory memorandum  regarding   revised  rates of exchange for conversion of certain foreign currencies into  Indian currency or    vice-versa    for        purposes    of assessment of  Exports.

(iv) S.O. 601 (E) published in Gazette of India dated the 26th August, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of imports.

(v) S.O. 677(E) published in Gazette of India dated the 25th September, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(vi) S.O. 678(E) published in Gazette of India dated the 25th September, 1997 togetherwith anexplanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Exports.

(vii) S.O. 749(E) published in Gazette of India dated the 27th October, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(viii) S.O. 750(E) published in Gazette of India dated the 27th October, 1997 together with an explanatorymemorandum regarding revised rates of exchange for conversion of certain foreign curriencies into Indian currency or vice-versa for purposes of assessment of Exports.

(ix) S.O. 782(E) published in Gazette of India dated the 19th November, 1997 togetherwith an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign curriencies into Indian currency or vice-versafor purposes of assessment of Imports.

(x) S.O. 783(E) published in Gazette of India dated the 19th November. 1997, together with an explanatory memorandum regarding revised rates of exchange for conversion of certain "■ foreign curriencies into Indian currency or vice-versa for purposes of assessment of  Exports.

(xi) S.O. 794{E) published in Gazette c( India dated the 24th November, 19-3T together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

fxii) S.O. 795{E) published in Gazette of India dated the 24th November, 1997. together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Exports.

(xiii) S.O. 800(E) published in Gazetie of India dated the 27th November, 1997 together withan explanatorymemorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes o\n assessment of Exports, together with; corrigendumthereto published Notification No. S.O. 807(E) in GazetU of India dated the 28th November, 1997.

(xiv) S.O. 801(E) published in Gazette of India dated the 27th November, .1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xv) S.O. 809(E) published in Gazette of India-dated the 1st December, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xvi)   S.O.   814(E)  published   in   Gazette of India   dated   the   2nd  December,   1997 together      with      an      explanatorymemorandum   regarding  revised rates of exchange for conversion of certain foreign currencies into Indian currency or    vice-versa    for        purposes   of assessment of Imports.

(xvii) S.O. 875(E) published in Gazette of India dated the 16th December, 1997 together with an explanatory memorandum  regarding   revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xviii) S.O. 905(E) published in Gazette of India dated the 26th December, 1997 together with an explanatorymemorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xix) S.O. 906(E) published in Gazette ofIndia dated the 26th December, 1997 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Exports.

(xx) S.O. 25(E) published in Gazette of India dated the-'6th January, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversionof certain foreigncurrencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxi) S.O. 41(E) published in Gazette of India dated the 13th January, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxii) S.O. 46(E) published in Gazette of India dated the 15th January, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion ofcertain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxiii) S.O. 84(E) published in Gazette of India dated the 27th January, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice- versa for purposes of assessment of Imports.                          , (xxiv) S.O. 85(E) published in Gazette of India dated the 27th January, 1998 together with an explanatory memorandum regarding revised rates of exchange for  conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxv) S.O. 153(E) published in Gazette of India dated the 24th February, 1998 together with an explanatorymemorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxvi) S.O. 154(E) published in Gazette of India dated the 24th February, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxvii) S.O. 163(E} published in Gazette of India dated the 4th March, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxviii)S.O. 248(E) published in Gazette of India dated the 26th March, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxix)  S.O.   249(E)   published in   Gazette  of India  dated   the   26th   March,  1998 together      with      an      explanatory memorandum  regarding  revised  rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Exports.

(xxx) S.O. 349(E) published in Gazette of India dated the 27th April, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

(xxxi) S.O. 350(E) published in Gazette of India dated the 27th April, 1998together      with     an      explanatory  memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Exports.

(xxxii) S.O. 118(E) published in Gazette of India dated the 10th February, 1998 together with an explanatory memorandum regarding revised rates of exchange for conversion of certain foreign currencies into Indian currency or vice-versa for purposes of assessment of Imports.

[Placed in Library See No. LT 814/98] (2)          (i)   A copy of the Annual Report (Hindi and Englishversions) of the National Institute of Public Finance and Policy, New Delhi, for the year 1996-97 alongwith  Audited  Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Public Finance and Policy, New Delhi,  for the year   1996-97.

(3)        Statement  (Hindi   and   English   versions) showing   reasons for delay  in   laying the papers mentioned at (2) above.

[Placed in Library See No.  LT 815/98] (4)        A copy of the Notification No. G.S.R. 181 (E) (Hindi  and   English  versions)  published  in Gazette of  India  dated the  7th  April,  1998 establishing the  Debts Recovery Tribunal at Jabalpur,  issued   under  section  3   of  the Recovery of Debts Due to Banks and Financial Institutions Act, 1993.

[Placed in   Library  See No. LT  816/98] (5)        A copy each of the following  papers (Hindi and English versions) under sub-section (5) of   section   30  of   the    Small    Industries Development Bank of India Act,  1989 :—

(i) Annual Report of the Small Industries Development Bank of India, Lucknow for the year 1996-97 alongwtfh Audited Accounts.

(ii) Review by the Government of the working of the Small industries Development Bank of India, Lucknow, for the year 1996-97.

(6)        Statement   (Hindi   and  English   versions) showing   reasons  for  delay   in  laying  the papers mentioned at (5) above.

[Placed in   Library  See No. LT 817/98] (7) A copy each of the following Annual Report and Accounts (Hindi and English versions) of the Regional Rural Banks for the year ended on the 31st March, 1997, together with Auditor's  Report thereon :—

(i)   Koraput  Panchavati   Gramya  Bank, Koraput.

[Placed in   Library  See No. LT 818/98:

(ii)   Varada   Grameena    Bank,    Uttar Kannada.   

[Placed in Library See No. LT 819/98] (iii)   Puri Gramya Bank,  Pipli.   

[Placed in Library See No. LT 820/98]   

(iv)   Palamau  Kshetriya   Gramin   Bank, Palamau.   

[Placed in Library  See No. LT 821/98]   

(v)   Bardhaman           Gramin   Bank',   

Bardhaman.   

[Placed in Library See No. LT 822/98;   

(vi)   Uttarbanga Kshetriya  Gramin  Bank, Coochbehar.   

[Placed in Library See No. LT 823/98;   

(vii)  Srirama Grameena Bank, Nizamabaa.   

[Placed in Library See No. LT 824/98   

(viii)   Arunachal Pradesh Rural Bank, East Siang.   

[Placed in Library See No. LT 825/98;   

(ix) -'Sri     Visakha     Grameena     Bank:Visakhapatnam.   

[Placed in Library See No. LT 826/98] (x)   Chaitanya Grameena  Bank, Guntur.   

[Placed in. Library See No. LT 827/98] (xi)   Kutch Gramin  Bank,  Kutch.   

[Placed in Library See No. LT 828/98] (xii)   Patliputra Gramin Bank,  Patna.   

[Placed in Library See No. LT 829/98]   

(xiii)  Shahjahanpur   Kshetriya   Gramin Bank,  Shahjahanpur.   

[Placed in Library See No. LT 830/98]   

(xiv)   Sultanpur Kshetriya  Gramin   Bank, Sultanpur.   

[Placed in Library See No. LT 831/98]   

  (xv)  Bareilly  Kshetriya   Gramin   Bank, Bareilly.   

[Placed in   Library  See No. LT 832/98]    
  

  

(xvi)   Nainital   Almora   Kshetriya  Gramin Bank,   Nainital.   

[Placed in Library See No. LT 833/98]   

(xvii)   Raebareli Kshetriya  Gramin  Bank, Raebareli.   

[Placed in Library  See No. LT 834/98]   

(xvih)   Sabarkantha   Gandhinagar  Gramin Bank,  Sabarkantha.   

[Placed in Library See No. LT 835/98]   

(xix)   Ambala   Kurukshetra   Gramin  Bank, Ambala.   

[Placed in   Library  See No. LT  836/98]   

(xx)   Pratapgarh   Kshetriya  Gramin   Bank, Pratapgarh.   

[Placed in Library See No. LT 837/98] (xxi)   Nalanda  Gramin Bank,   Nalanda.   

[Placed in Library See No. LT 838/98] (xxii)   Yavatmal Gramin Bank, Yavatmal.

[Placed in Library See No. LT 839/98] fxxiii)   Parvatiya Gramin Bank, Chamba.

[Placed in Library See No. LT 840/98] (xxiv)   Marathwada Gramin  Bank,  Nanded.

[Placed in Library See No. LT 841/98] (xxv)   Bundi Chittorgarh   Kshetriya  Gramin Bank,  Bundi.

[Placed in   Library  See No. LT  842/98] (xxvi)  Sravasthi Gramin Bank, Baharaich. [Placed in  Library See No. LT 843/98] (xxvii)   Malaprabha       Grameena       Bank, Dharwar.


[Placed in Library See No.  LT 844/98]   

(xxviii)   Jamnagar  Rajkot   Gramin    Bank, Jamnagar.   

[Placed in  Library  See No. LT  845/98] (xxix)  Pinakini  Grameena  Bank,  Nellore. [Placed  in  Library  See  No. LT  846/98] (xxx)   Bastar  Kshetriya   Gramin    Bank, Bastar.


[Placed in Library See No. LT 847/98]   

(xxxi)   Visveshvaraya   Grameena    Bank, Mandya.   

[Placed in Library See No. LT 848/98]   

(xxxii)   Rayalaseema     Grameena     Bank, Cuddapa.   

[Placed in   Library  See No. LT 849/98]   
  

(xxxiii)   Sarnastipur  Kshetriya  Gramin   Bank, Samastipur.   

[Placed in  Library See No. LT 850/98] (xxxiv)  Akola Gramin  Bank,  Ako!a.   

[Placed in Library See No. LT 851/98]   

(xxxv)   Nimar  Kshetriya  Gramin   Bank,  East Nimar.   

[Placed in  Library See No. LT 852/98] (xxxvi) Alkananda Gramin Bank,  Pauri.

[Placed in   Library  See No. LT 853/98] (xxxvii)   Devi  Patan   Kshetriya  Gramin Bank, Gonda.

[Placed in  Library See No. LT 854/98] (xxxviii)  Kolar Gramin Bank,  Kolar.

[Placed in  Library See No. LT 855/98] (xxxix)  Ellaquai Dehati Bank,  Srinagar.

[Placed in  Library See No.  LT 856/98] (xl)   Sagar Gramin Bank, Amtala.


[Placed in Library See No. LT 857/98]   

fxfi)   Junagadh   Amreii    Gramin   Bank, Junagarh.   

[Placed in   Library  See No. LT  858/98]   

(xlii)   Gwalior Datia Kshetriya Gramin Bank, Gwalior.   

[Placed in Library See No. LT 859/98]   

(xliii)   Rajgarh  Sehore   Kshetriya   Gramin Bank,   Rajgarh.   

[Placed in Library See No. LT 860/98] (xliv)   Howrah Gramin  Bank,  Howrah.   

[Placed in Library See No. LT 861/98] (xlv)   Saran Kshetriya Gramin Bank, Saran.

[Placed in Library See No. LT 862/98] (xlvi)  Balasore Gramya Bank,  Baiasore.


[Placed in   Library  See No.  LT 863/98]   

(xlvii)   Farrukhabad         Gramin         Bank, Farrukhabad.   

[Placed in   Library  See No.  LT  864/98]   

(xlviii)   Madhubani  Kshetriya  Gramin   Bank, Madhubani.   

[Placed in Library See No. LT 865/98] (x!ix)   Himachal Gramin Bank,  Mandi.   

[Placed in   Library  See No. LT  866/98]   

(!)   Hadoti Kshetriya Gramin Bank, Kota. [Placed in Library  See No. LT 867/98] (li)   Ratnagiri  Sindhudurg  Gramin  Bank, Ratnagiri.

[Placed in Library See No. LT 868/98] (Hi)   Jaipur   Nagaur  Aanchalik  Gramin Bank, Jaipur.

[Placed in Library See No. LT 869/98] {liii}  Krishna  Grameena Bank,  Gulbarga.

[Placed in Library See No. LT 870/98] (liv)  Jammu  Rural Bank, Jammu.

[Placed in   Library  See No. LT  871/98] (Iv)   Hisar-Sirsa   Kshetriya   Gramin   Bank. Hisar.

[Placed  in   Library   See No. LT  872/98] (Ivi)  Rushikulya Gramya Bank,  Ganjam. [Placed in Library  See No. LT 873/98] (Ivii)   Monghyr  Kshetriya   Gramin   Bank, Monghyr.

[Placed in   Library  See No. LT  874/98] (8) A copy of the Statement (Hindi and English versions) showing reasons for delay in laying the Annual Report and Audited Accounts of the Indian Council forResearch on International Economic Relations for the year 1996-97.

[Placed in Library See No, LT 875/98]   Notification under Coal Mines Pension Scheme, 1998 THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OP TOURISM (SHRI MADAN LAL KHURANA) : On behalf of Shri Dilip Ray, I beg to lay on the Table :— (1) A copy each of the following Notifications (Hindi and English versions) under section 7A of the Coal Mines Provident Fund and Miscellaneous  Provisions Act,  1948 :—

(i) The Coal Mines Pension Scheme, 1998 published in Notification No. G.S.R. 123(E) in Gazette of India dated the 5th March, 1998 together with a corrigendum thereto published in Notification No. G.S.R. 269(E) datedthe 25th May.   1998.

(ii) The Coal Mines Pension (Amendment) Scheme, 1998 published in Notification No. G.S.R. 268(E) in Gazette of India dated the 25th  May,   1998.


[Placed   in Library See No. LT 876/98]     

(2)        A   copy of the  Notification  No.     S.O.  233(E) 
   (Hindi  and  English  versions)    published in 
   Gazette of India dated the 21st   March, 1998 
   appointing the 31st March, 1998 as the date 
   on which the Coal  Mines Pension   Scheme, 
   1998 shall come into force, issued   under sub- 
   para (2) of para 1   of the   said Scheme.     

[Placed  in     Library  See No.  LT    877/98]     

(3)        A  copy    of the  Notification  No.     S.O.  232(E) 
   (Hindi   and   English     versions)   published in 
   Gazette ot India dated the 21st   March, 1998 
   appointing the 31st March, 1998 as   the date 
   on which the Coal Mines Provident   Fund and 
   Miscellaneous  Provisions  (Amendment) Act, 
   1996 shall come into force issued   under sub­ 
   section (2) of section 1  of the said Act.     

[Placed   in  Library  See No. LT         

L   
  

    

              

Memorandum of Understanding between BHEL & Engineering Projects India Ltd. with Department of Heavy Industry for the year  1998-99 THE MINISTER OF INDUSTRY (SHRi SIKANDER BAKHT) : On behalf of Shri Sukhbir Singh Badal, I beg to lay on the Table :— (1)  A  copy  each   of  the  following   papers  (Hindi and   English versions)  :—

(i)   Memorandum      of      Understanding between  the  Bharat  Heavy  Electrical Limited  and the  Department of H-^vy .;..      Industry, Ministry of Industry for the year 1998-99.

[Placed in Library See No. LT 879/98]

(ii) Memorandum of Understanding between the Engineering Projects (India) Limited and the Department of Heavy Industry, Ministry of industry for the year 1998-99.

  [Placed in Library See No. LT