Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(vi) in The Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000

(vi)the loan amount shall not be remitted outside India; and