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[Cites 0, Cited by 0] [Section 323(1)] [Section 323] [Entire Act]

State of Punjab - Subsection

Section 323(1)(h) in The Punjab Municipal Corporation Act, 1976

(h)save with the written permission of the Commissioner and in such manner as he may authorise, store or use night-soil, cow-dung, manure, rubbish or any other substance emitting an offensive smell ; or