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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(14) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(14)All parts of the equipment which carry live conductors shall be provided with devices approved by the Electrical Inspector to the Government of India to prevent unauthorised persons climbing them.