Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(1) in Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act, 2019 (1)The Uttarakhand Public Services (Reservation for Economically Weaker Sections) Ordinance, 2019 is hereby repealed.
