Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Assam - Subsection Section 16(1)(ii) in The Assam Criminal Law (Amendment) Act, 1934 (ii)has been instigated or is being controlled by a member of any association with a view to the commission or doing of any such offence or act; or