Section 29 in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002
29. Provisions of the Madhya Pradesh Accommodation Control Act, 1961 not to apply.
- The provisions of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961) shall not apply to any property vesting in the deity of Maa Sharda under Section 4.
