Section 4 in Rajasthan Universities' Teachers (Absorption of Temporary Teachers) Act, 2008
4. Constitution of Screening Committee.
- The Screening Committee shall consist of the following, namely: -(i)Vice-chancellor of the University concerned who shall be Chairperson of the Committee;(ii)Dean of the faculty concerned;(iii)the Head of Department concerned of the University concerned;(iv)the senior most Professor/Reader of the Department, if he is not the Head of Department;(v)one expert, not connected with the University concerned and having special knowledge in the subject in which the teacher is to be screened, to be nominated by the Vice-chancellor of the University concerned out of a panel of names recommended by the Academic Council of such University;(vi)one member to be nominated by the Chancellor;(vii)an eminent educationist to be nominated by the State Government; and(viii)one member of the Syndicate/Board of Management to be nominated by the State Government.
