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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(1)(a) in The United Provinces Excise Act, 1910

(a)[ of an offence punishable under Section 60, Section 60-A, Section 62, Section 63, Section 64-A, Section 65 or Section 69-B, except on his own knowledge or suspicion or on the complaint or report of an Excise Officer; or] [Substituted by U.P. Act No. 4 of 2018, dated 5.1.2018]