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Supreme Court - Daily Orders

State Bank Of India vs V. Elayaperumal on 4 October, 2018

Bench: Kurian Joseph, A.M. Khanwilkar

     ITEM NO.102                                  COURT NO.3                  SECTION XII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


     CIVIL APPEAL                 NO(S).    6015-6018/2010


     STATE BANK OF INDIA                   & ANR.                             APPELLANT(S)

                                                        VERSUS

     V. ELAYAPERUMAL                 & ANR.                                   RESPONDENT(S)



     Date : 04-10-2018 These appeals were called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR


     For Appellant(s)                     Mr.   R.P. Bhatt,Sr.Adv.
                                          Mr.   A. V. Rangam, AOR
                                          Mr.   Buddy A. Ranganadhan,Adv.
                                          Ms.   Stutu Krishn,Adv.

     For Respondent(s)                    Mr.   Anurag Dubey,Adv.
                                          Mr.   Bhupendra Kr. Bhardwaj,Adv.
                                          Mr.   S.R. Setia, AOR
                                          Mr.   Sanchit Maheshwari,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard in part.

For further hearing, list on 10.10.2018. Learned counsel for the respondents is directed to get the particulars of the workmen, their total service, age etc. (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.10.04 17:21:15 IST Reason: