Supreme Court - Daily Orders
State Bank Of India vs V. Elayaperumal on 4 October, 2018
Bench: Kurian Joseph, A.M. Khanwilkar
ITEM NO.102 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 6015-6018/2010
STATE BANK OF INDIA & ANR. APPELLANT(S)
VERSUS
V. ELAYAPERUMAL & ANR. RESPONDENT(S)
Date : 04-10-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s) Mr. R.P. Bhatt,Sr.Adv.
Mr. A. V. Rangam, AOR
Mr. Buddy A. Ranganadhan,Adv.
Ms. Stutu Krishn,Adv.
For Respondent(s) Mr. Anurag Dubey,Adv.
Mr. Bhupendra Kr. Bhardwaj,Adv.
Mr. S.R. Setia, AOR
Mr. Sanchit Maheshwari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
For further hearing, list on 10.10.2018. Learned counsel for the respondents is directed to get the particulars of the workmen, their total service, age etc. (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.10.04 17:21:15 IST Reason: