Rajasthan High Court - Jodhpur
Kumbha Ram vs Sanwarmal Verma on 27 September, 2021
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 511/2019
Kumbha Ram
----Petitioner
Versus
Sanwarmal Verma
----Respondent
For Petitioner(s) : None.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 27/09/2021 The defects pointed out by the office have not been removed. If the same are not removed within a period of two weeks, the contempt petition shall stand dismissed without further reference to the court.
(VINIT KUMAR MATHUR),J 210-Anil Singh/-
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