Section 14(3)(a) in The M.P. Municipality (Determination of Annual Letting Value of Building/Lands) Rules, 1997

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(a)on the basis of quality of construction-

(i)Buildings having roof made by R.C.C., R.B.C. or stone;

(ii)Buildings having roof made by sheets of cement or iron or tiles;

(iii)Other semi-pakka or kuccha building which does not fall under sub-clause (i) or (ii).

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