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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(3)(d) in Indraprastha Institute of Information Technology Delhi Act, 2007

(d)To give its views and to make recommendations to the Board of Governors on any financial question affecting the Institute either on its own initiative or on reference from the Board of Governors.