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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(1)(ii) in The West Bengal Security Act, 1950

(ii)no person shall be required to furnish or produce any information or article which, under the provisions of the Indian Evidence Act, 1872 (I of 1872), he cannot be compelled to furnish or produce.