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[Cites 0, Cited by 1] [Section 4(7)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(7)(d) in Bihar Lokayukta Act, 2011

(d)The Search Committee after taking into consideration informations and suggestions so received with respect to nominations received, shall prepare a panel of persons which shall be three times the number of persons to be appointed .