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State of Meghalaya - Section

Section 14 in The Allotment of Government Residences (General Pool) Rules, 1990

14. Non-acceptance of allotment.

- If any officer fails to accept the allotment of a residence within 7 days or fails to take possession of the residence after acceptance within 10 days he shall be disqualified for another allotment for a period of six months from the date of allotment order.