Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(2) in Life Insurance Corporation of India (Staff) Regulations, 1960 (2)No employee shall make or permit his wife or any member of his family to make an investment likely to embarrass or influence him in the discharge of his duties.
