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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in The Baba Farid University of Health Sciences Act, 1998

(5)The Chancellor shall determine the amount of remuneration and other conditions of service of the Vice-Chancellor :Provided that such terms and conditions shall not be altered to the disadvantage of the Vice-Chancellor during his term of office.