Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(i) in Tamil Nadu Entertainments Tax Rules, 1939 (i)[ "year" means the financial year.] [Added by G.O. Ms. No. 68, C.T. & R.E., dated the 12th February 1991.]
