Section 2(6)(i) in The M.P. Foreign Liquor Rules, 1996

[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(6)(i) in The M.P. Foreign Liquor Rules, 1996

(i)Examining of the seals of the bottles, containers, receptacles, etc. forming the consignment of foreign liquor, to confirm that they have not been tampered, and

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State of Madhya Pradesh - Subsection

Section 2(6)(i) in The M.P. Foreign Liquor Rules, 1996