Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Jik Industries Limited vs The Deputy Commissioner Of ... on 24 January, 2019

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                  WRIT PETITION NO. 59 OF 2019

 Jik Industries Limited                                    ....Petitioner
              V/S
 The Deputy Commissioner Of                             ....Respondent

Income-tax-2(2)(1), Mumbai And 5 Ors.

Nitesh Joshi alw Atul Karsandas Jasani For Petitioner P.C. Chhotary For Responden CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 24th January, 2019 P.C. :

At the request of learned advocate for the respondent, Stand over to 08/02/2019. Ad-interim relief granted earlier to continue.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:04:18 :::