Bombay High Court
Jik Industries Limited vs The Deputy Commissioner Of ... on 24 January, 2019
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 59 OF 2019
Jik Industries Limited ....Petitioner
V/S
The Deputy Commissioner Of ....Respondent
Income-tax-2(2)(1), Mumbai And 5 Ors.
Nitesh Joshi alw Atul Karsandas Jasani For Petitioner P.C. Chhotary For Responden CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 24th January, 2019 P.C. :
At the request of learned advocate for the respondent, Stand over to 08/02/2019. Ad-interim relief granted earlier to continue.
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