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State of Punjab - Section

Section 120 in Punjab Jail Manual, 1996

120. Deputy Superintendent responsible for the efficiency of the guard.

(1)The Deputy Superintendent shall satisfy himself that a sufficient strength of the guard to meet all emergencies is at all times present at the jail and ready to be armed, and that the warders sleep in the quarters allotted to them and do not leave the jail premises without permission,
(2)The Deputy and the Assistant Superintendents shall at least once a week in addition to their routine night round search the relieved and relieving night guards between the gates (after 10 P.M. and before 4.00 A.M.).