Section 270 in Bihar Board's Miscellaneous Rules, 1958
270. Resumption of grants.
- All civil or military grants of land either revenue free or at favourable rates, shall contain a condition for forfeiture in the event of misconduct or failure of loyal behaviour or failure to render active support to Government. Such grants shall also contain a condition that if the grantee alienates the land it shall immediately become liable to the full revenue demand.
