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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(3)(n) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(n)Status of fulfillment of such other conditions as may be required by the State Government to be fulfilled before the establishment of the University;