Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in Orissa Municipal Rules, 1953 11. No business other than that included in the notice for any meeting issued under Rule 9 shall be transacted at such meeting except with the consent of the majority of the Councillors present at such meeting.Order of Business
