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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Sikkim - Subsection

Section 36(2)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)for the preservation, improvement of soil or the reclamation of saline or water logged land, the prevention of land slips or formation of ravines or torrents or the protection of land against erosion or the deposit therein of sand stones, gravels or minerals;