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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Goa - Subsection

Section 142(3) in The Goa Panchayat Raj Act, 1994

(3)The Adhyaksha shall be the Ex-officio Member and Chairman of the General Standing Committee and the Finance, Audit and Planning Committee. The Upadhyaksha shall be the Ex-officio Member and Chairman of the Social Justice Committee. The other Standing Committees shall elect the Chairman from amongst their members.