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Union of India - Section

Section 36 in The Dentists Act, 1948

36. Registers of dental hygienists and dental mechanics.—

(1)The State Government may, by notification in the official Gazette, direct that the State Council shall maintain a register of dental hygienists or a register of dental mechanics.
(2)The provisions of section 35 shall, so far as they may be made applicable, apply in respect of applications for registration in a register referred to in this section.