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Bombay Presidency - Section

Section 250 in The Bombay Provincial Municipal Corporations Act, 1949

250. Measures for watering streets. - The Commissioner may-

(a)take measures for having the public streets watered at such time and seasons and in such manner as he shall think fit,
(b)procure and maintain such vehicles, animals and apparatus as he shall think fit for the said purpose.
Miscellaneous