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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2)(a) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(a)15 acres land in case the main campus is proposed to be established within the Municipal Corporation limits of Raipur.