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[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(8)(b) in The M.P. Madhyastham Adhikaran Regulations, 1985

(b)If any party wants the certification of the photocopies so supplied, the copyist shall compare and will issue the certified copy on payment of copying fee as prescribed for an ordinary copy.